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Commissionerate vs M/S. Bengal Beverages Private Ltd
2022 Latest Caselaw 2675 Cal/2

Citation : 2022 Latest Caselaw 2675 Cal/2
Judgement Date : 3 November, 2022

Calcutta High Court
Commissionerate vs M/S. Bengal Beverages Private Ltd on 3 November, 2022
OD - 1

                           IN THE HIGH COURT AT CALCUTTA
                        SPECIAL JURISDICTION (CENTRAL EXCISE)
                                    ORIGINAL SIDE


                                      CEXA/12/2022
     PRINCIPAL COMMISSIONER OF CGST AND CENTRAL EXCISE HOWRAH
                         COMMISSIONERATE
                                       VS.
                        M/S. BENGAL BEVERAGES PRIVATE LTD.

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM

And THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA Date : NOVEMBER 03, 2022.

Appearance:

Ms. Aishywarya Rajyashree, Adv.

...for appellant

The Court :- This matter has been listed under the caption "To Be Mentioned" for

correction. It is submitted that in the cause title of the order the word "Principal" has

been omitted inadvertently before the word "Commissioner". The same shall be included

in the order.

This order shall form part of the judgment dated 25th August, 2022

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.) Pkd/GH

 
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