Eic Holdings Pvt Ltd vs Union Of India
2022 Latest Caselaw 2671 Cal/2

OD - 1

                             ORDER SHEET

                             EC/250/2015
                 IA GA 1 of 2015 (Old GA 2203 of 2015)
                  IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                         EIC HOLDINGS PVT LTD
                                  VS
                           UNION OF INDIA


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 3rd November, 2022.

Appearance:

Ms. Vineeta Meharia, Adv. Ms. Paramita Banerjee,Adv.

Ms. Subika Paul, Adv.

Ms. Ambalika Deb Roy, Adv. ...For the decree-holder

Mr. Nandlal Singhania, Adv. Mr. Santosh Kumar Pandey, Adv.

...For the judgment-debtor

The Court : Both the learned counsel appearing on behalf of the

parties submit in favour of their respective claims regarding calculation

of interest.

On prayer of both sides, matter be listed on 10th November, 2022 for

further hearing.

(BIBHAS RANJAN DE, J.) TR/