Citation : 2022 Latest Caselaw 3033 Cal
Judgement Date : 20 May, 2022
04 20.05 W.P.A. 6180 of 2021 PKB
Ct 41 M/s. Sonai Food Marketing Pvt Limited & Anr Versus State of West Bengal & Ors
Mr. Ram Anand Agarwal, Mr. Ramesh Dhara, Mr. Ananda Gopal Mukherjee, ... for the petitioners.
Though the matter is listed as 'to be mentioned' on
the prayer of the counsel for the petitioners for correction
of the judgment, but when the matter is called, the
counsel for the petitioners submits that no correction is
required.
( Krishna Rao, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!