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Supriya Bakshi vs Union Of India & Ors
2022 Latest Caselaw 3032 Cal

Citation : 2022 Latest Caselaw 3032 Cal
Judgement Date : 20 May, 2022

Calcutta High Court (Appellete Side)
Supriya Bakshi vs Union Of India & Ors on 20 May, 2022
20.05.2022
sayandeep
Sl. No. 03
Ct. No. 05
                               WPA 80 of 2022
                                   With
                             IA NO:CAN/1/2022

                            Supriya Bakshi
                               -Versus-
                          Union of India & Ors.

             Mr. Biswaroop Bhattacharyya
             Mr. Rahul Karmokar
             Mr. Saptarshi Kumar Mal
                                          ...... for the petitioner
             Mr. T.M. Siddiqui
             Mr. Nilotpal Chatterjee
                                                 .... for the State
             Mr. D.N. Maiti
                                   ..... for the respondent no. 6

Mr. Sumanta Biswas Mr. D.K. Jain Mr. Bikash Shaw ..... for the respondent no. 7 Mr. L.K. Gupta Mr. Sandip Ghosh Mr. Debayan Ghosh Mr. Asim Kumar Chatterjee Mr. Aziz Amin

Mr. Indranil Roy Mr. Sunit Kumar Roy ..... for the National Medical Commission

Learned counsel appearing for the parties

namely, the petitioners, the State, National

Medical Commission and the other private

respondents have filed their respective Notes.

Hearing is concluded.

The matter is reserved for judgment.

(Moushumi Bhattacharya, J.)

 
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