Abhijit Kumar Talapatra vs State Of West Bengal And Others
2022 Latest Caselaw 2966 Cal

18th May, 2022 (D/L No.29) (SKB)

W.P.A. 9813 of 2018 With IA NO.: CAN 1 of 2021

Abhijit Kumar Talapatra Versus State of West Bengal and others

Mr. Debasish Saha, Mr. Moniruzzaman ... for the petitioner.

Mr. Swapan Kumar Datta, Mr. Tapas Kumar Dey ... for the State.

Mr. Ashok Banerjee, Mr. Santanu Kr. Mitra, Mr. Amartya Pal ... for the W.B.S.U.

Learned counsel appearing for the parties have

handed up their respective notes.

Reserved for judgment.

(Moushumi Bhattacharya, J.)