Ballyfabs International Limited ... vs The State Of West Bengal And Others
2022 Latest Caselaw 2936 Cal

17th May,
 2022
 (AK)
 03

                               W.P.A 7006 of 2020

                    Ballyfabs International Limited and another
                                         Vs.
                        The State of West Bengal and others


                        Mr. Rupak Ghosh
                        Mr. Pradip Kr. Sarawagi
                                                  ...for the petitioners.

                        Mr. Ayan Banerjee
                                                        ...for the State.

                        Mr. Sreejit Auddy
                        Ms. Sapnalekha Auddy
                                          ...for the respondent no.4.

Learned counsel for the petitioners contends that,

subsequent to judgment being reserved in the matter by

this court on February 19, 2021 pending a reference to a

Larger Bench, the said Larger Bench was constituted and

rendered its judgment, thereby answering the reference in

the affirmative.

Learned counsel hands over a photocopy of the said

judgment of the Larger Bench dated April 22, 2022.

Since judgment was already reserved in the matter,

no further order need be passed.

The copy of the judgment handed over by learned

counsel for the petitioners be kept on record.

(Sabyasachi Bhattacharyya, J.)