Laxman Chandra Banik vs Nani Bala Dey & Ors
2022 Latest Caselaw 2809 Cal

Citation : 2022 Latest Caselaw 2809 Cal
Judgement Date : 12 May, 2022

Calcutta High Court (Appellete Side)

Laxman Chandra Banik vs Nani Bala Dey & Ors on 12 May, 2022

12.05.2022
Mithun
Sl. No. 03.
Ct. No. 42
                               S.A. 206 of 2013

                            Laxman Chandra Banik
                                    -Vs.-
                             Nani Bala Dey & Ors.

              Mr. Jiban Ratan Chatterjee, Adv.
              Mr.. Sanjoy Banerjee, Adv.
              Mr. Tapas Kr. Majumder, Adv.
                                                  ...for the Appellant.

              Mr. Haradhan Banerjee, Adv.
              Mr. Surya Prasad Chattapadhyay, Adv.
              Mr. Jaydeep Acharya, Adv.
                                            ...for the respondents.

Argument is heard. Judgment is reserved.

(Bibek Chaudhuri, J.)

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