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Vasavi Infrastructure Projects ... vs The Kolkata Municipal ...
2022 Latest Caselaw 1633 Cal/2

Citation : 2022 Latest Caselaw 1633 Cal/2
Judgement Date : 18 May, 2022

Calcutta High Court
Vasavi Infrastructure Projects ... vs The Kolkata Municipal ... on 18 May, 2022
OD-4
                           ORDER SHEET

                            AP/381/2013

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

            VASAVI INFRASTRUCTURE PROJECTS LIMITED
                             -VS-
              THE KOLKATA MUNICIPAL CORPORATION


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : May 18, 2022.

Appearance:

Mr. Debmalya Ghoshal, Adv.

Mr. Atish Ghosh, Adv. Ms. Sumana Biswas, Adv.

...for the petitioner

Mr. Alak Kumar Ghosh, Adv. Mr. Ambar Nath Banerji, Adv.

...for KMC

The Court: Hearing concluded. Fixed for judgment.

(KRISHNA RAO, J.)

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