Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 1616 Cal/2

ODC-16

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                  EC/147/2020
                     IA NO: GA/1/2020(Old No:GA/1172/2020),
                                   GA/2/2021

                                   RAMESH CO
                                       VS
                             IMPERIAL TUBES PVT LTD

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th May, 2022.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Soumalya Ganguli, Adv.

Mr. Rajarshi Dutta, Adv.

Mr. V.V.V. Sastry, Adv.

Mr. D. Saha, Adv.

The Court: The judgment-debtor company prays for an accommodation to

file an Affidavit in Reply to the Supplementary Affidavit filed on behalf of the

decree-holder.

Let this matter appear on 13 June 2022.

In the meantime, the judgment-debtor company is directed to file an

Affidavit in Reply to the Supplementary Affidavit and serve a copy of the same

on the decree-holder prior to the returnable date.

(RAVI KRISHAN KAPUR, J.) D.Ghosh