Poonawalla Fincorp Limited vs Aqeel Afroz Gola Shaikh And Anr
2022 Latest Caselaw 1574 Cal/2

ODC-22
                           ORDER SHEET
                            EC/165/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                       COMMERCIAL DIVISION

                    POONAWALLA FINCORP LIMITED
                                VS
                  AQEEL AFROZ GOLA SHAIKH AND ANR



     BEFORE:
     The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 12TH MAY, 2022.

Appearance :

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Das Gupta, Adv.

Ms. Enakshi Saha, Adv.

..for the petitioner

The Court : This is an application for execution of an award dated

26th September, 2019. It is submitted that the award is not under challenge

and has become enforceable. Let a notice be issued under Order 21 and

Rule 22(1) of the Code of Civil Procedure upon the judgment debtors.

The matter is made returnable on August 9, 2022.

(SHEKHAR B. SARAF, J.) Sbghosh