Lakshman Prasad Agarwal vs Union Of India And Ors
2022 Latest Caselaw 1568 Cal/2

OD - 1

                         ORDER SHEET
                        WPO/2006/2022
                IN THE HIGH COURT AT CALCUTTA
               CONSTITUTIONAL WRIT JURISDICTION
                         ORIGINAL SIDE

                   LAKSHMAN PRASAD AGARWAL
                               VS
                     UNION OF INDIA AND ORS


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 11th May, 2022.

                                                                Appearance:
                                                         Mr. Pranit Bag, Adv.
                                                   Mr. Anujit Mookherji, Adv.
                                                         ...For the Petitioner

                                                   Mr. Om Narayan Rai, Adv.
                                                        ...For the respondent

The Court : Written notes of argument submitted by the parties

in Court be kept with the records.

Hearing concluded. Judgment reserved.

(MD. NIZAMUDDIN, J.) TR/