Kahm Industries Pvt. Ltd vs Ct-08
2022 Latest Caselaw 996 Cal

01,     04.03.2022                 FMAT 612 of 2021
02,
03,                                          with
04                                  I.A No. CAN 1 of 2021
&
05
                                 Kahm Industries Pvt. Ltd.
                                            Vs.
Ct-08
                               Punalur Paper Mills Ltd. & Ors.
                                          with
                                  FMA 752 of 2021

ar                                 Punalur Paper Mills Ltd.
                                             Vs.
                             M/s. Lindsey Towers Pvt. Ltd. & Ors.
                                            with
                                    FMA 753 of 2021

                                   Punalur Paper Mills Ltd.
                                              Vs.
                             M/s. Lindsey Towers Pvt. Ltd. & Ors.
                                             with
                                   FMAT 698 of 2021
                                              with
                                     I.A No. CAN 1 of 2021

                                   Punalur Paper Mills Ltd.
                                              Vs.
                             M/s. Lindsey Towers Pvt. Ltd. & Ors.
                                             with
                                   FMAT 699 of 2021
                                              with
                                     I.A No. CAN 1 of 2021

                                   Punalur Paper Mills Ltd.
                                             Vs.
                                 Indus Sind Bank Ltd. & Ors.


                     Mr.   Jishnu Saha, Sr. Adv
                     Mr.   Ratnanko Banerjee, Sr. Adv
                     Mr.   Sakya Sen
                     Mr.   Sumanta Ganguly
                             ... For the Appellant in
                               FMAT 612 of 2021

                     Mr. Souradipta Banerjee
                     Ms. Fatima Hassan
                           ... For the Appellant in
                             FMA 752-753 of 2021 &
                             FMAT 698-699 of 2021 and
                           ... For the Respondent in

FMAT 612 of 2021

Mr. Arnab Basu Mallick ... For the Respondent nos. 2 & 3 in FMAT 612 of 2021 and ... For the Respondent nos. 1 & 2 in FMAT 699 of 2021

In view of our earlier order dated 2nd March, 2022, the parties have filed duplicate copies of notes of arguments and the same are taken on record by treating the same as original till the original notes of arguments are traced.

Hearing is concluded in these appeals and judgment is reserved.

(Ajoy Kumar Mukherjee,J.) (Soumen Sen, J.)