Neha Kajaria vs The State Of West Bengal & Anr
2022 Latest Caselaw 980 Cal

D/L16 C.R.R. No.1347 of 2020 March 3, IA No. CRAN 1 of 2020, CRAN 2 of 2020, CRAN 3 of 2021, CRAN 4

of 2021, CRAN 5 of 2021 Bpg.

(Via Video Conference) (Assigned)

In Re: A petition under Section 482 of the Code of Criminal Procedure, 1973;

Neha Kajaria Versus The State of West Bengal & Anr.

Mr. Ayan Bhattacherjee, Mr. Indrajit Adhikari, Mr. Sharequl Haque, Mr. Md. Zohaib Rauf, Mr. Aditya Ratan Tiwary, Mr. Amitabrata Hait, Mr. Suman Majumder.

...for the petitioner.

Mr. Saswata Gopal Mukherjee, Ld. P.P., Mr. Madhusudan Sur, Mr. Dipankar Paramanick.

...for the State.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)