Arunava Sur vs Unknown
2022 Latest Caselaw 964 Cal

39     02.03.2022
ss/jks
                                               CRA 367 of 2021

(Through Video Conference)

In the matter of : Arunava Sur ... ... appellant Mr. Arnab Sinha Mr. Amartya Basu ... ... for the appellant Mr. Pravas Bhattacharya Mr. Pratik Bose ... ... for the State

Learned counsel for the appellant submits that now he has

received the certified copy of the sentence part of the judgment under

challenge. He is permitted to file it by supplying a copy thereof to the

learned counsel for the State.

List on 27th April, 2022.

(Prakash Shrivastava, C.J.)

(Rajarshi Bharadwaj, J.)