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Ashok Shil @ Arun vs Unknown
2022 Latest Caselaw 961 Cal

Citation : 2022 Latest Caselaw 961 Cal
Judgement Date : 2 March, 2022

Calcutta High Court (Appellete Side)
Ashok Shil @ Arun vs Unknown on 2 March, 2022

02.03.2022 Serial no.34 Aloke

CRM (NDPS) 248 of 2022

In re : An Application for bail under Section 439 of the Code of Criminal Procedure.

-And-

In the matter of : Ashok Shil @ Arun

Mr. Sudip Ghosh Chowdhury, Advocate ... ...Petitioner Mr. Sanjay Bardhan, Advocate Mr. Palash Ch. Majhi, Advocate ... ... For the State

Hearing concluded. Judgment reserved. Case diary be kept with the record for the present.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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