Srei Equipment Finance Limited vs Sudesh Management Services Pvt. ...
2022 Latest Caselaw 910 Cal/2

OD-13 & 14
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)


                                  EC/369/2021
                                IA NO: GA/1/2022

                    SREI EQUIPMENT FINANCE LIMITED
                                  VS
             SUDESH MANAGEMENT SERVICES PVT. LTD. AND ORS.


                                    AP/35/2022

              SUDESH MANAGEMENT SERVICES PVT. LTD. AND ORS.
                                   VS
                 SREI EQUIPMENT FINANCE PRIVATE LIMITED



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th March, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Rajib Mullick, Adv.

Ms. Sonia Mujkherjee, Adv.

Mr. Ritobroto Mitra, Adv.

The Court:- The Affidavit of Assets filed on behalf of the judgment-debtors

be kept with the records.

Let this matter appear on 21 April, 2022 under the heading "Examination

of Judgment Debtors".

(RAVI KRISHAN KAPUR, J.)

TO