Limited vs Shyam Metalics And Energy ...
2022 Latest Caselaw 905 Cal/2

OD-1


                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Via Video Conference)

                                    CP/814/2015

                    RE : PRIMARC RETAIL STORES PVT. LTD.
                                    -AND-
                              LAXMI PAT SURANA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th March, 2022.

Appearance:

Mr. Sourav Sengupta, Adv.

The Court:- The petitioning creditor is represented and submits that in

view of the judgment reported in 2021 (2) SCC 641 (Action Ispat and Power

Limited vs. Shyam Metalics and Energy Limited), let this company petition being

CP No. 814 of 2015 be transferred to the National Company Law Tribunal,

Kolkata.

In view of the submissions made on behalf of the petitioner, CP No. 814 of

2015 stands transferred to the National Company Law Tribunal, Kolkata.

The Department will treat CP No. 814 of 2015 as disposed of in so far as

the records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

S.Bag