Ravi Todi Huf vs Sri Mahabir Prasad Agarwala And ...
2022 Latest Caselaw 804 Cal/2

OD-4

                                    ORDER SHEET

                                   IA No. GA/1/2021
                                           In
                                     CS/143/2021

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                 RAVI TODI HUF
                                      -VS-
                     SRI MAHABIR PRASAD AGARWALA AND ANR.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : March 7, 2022.

     [Via video conference]

                                                                             Appearance:
                                                             Ms. Urmila Chakraborty, Adv.
                                                              Mr. Sidhartha Sharma, Adv.
                                                                   Ms. Shalini Basu, Adv.

                                                                  Mr. Aniruddha Mitra, Adv.
                                                                   Mr. Anirban Ghosh, Adv.

            The Court : This is an application for judgment on admission and for

injunction. The respondent no.2 is represented.

Heard learned counsel appearing for the petitioner. She will continue with

her submissions on 11th March, 2022.

(MOUSHUMI BHATTACHARYA, J.)

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