India Power Corporation Ltd. ... vs The Eastern Railway
2022 Latest Caselaw 788 Cal/2

     ORDER                                                           OD-1
                                 AP/252/2021

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION


          INDIA POWER CORPORATION LTD. (FORMERLY DPSC LTD.)
                              VERSUS
                        THE EASTERN RAILWAY


   BEFORE:
   THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
   DATE : 7TH MARCH, 2022

   [Via Video Conference]
                                                                 APPEARANCE:
                                                      Mr. Samrat Sen, Advocate
                                                   Mr. Shounak Mitra, Advocate
                                                       Mr. Zulfiqar Ali, Advocate
                                                           ......for the petitioner.
                                                       Mr. S. N. Dutta, Advocate
                                                             ......for respondent.

The Court:- Learned counsel for the applicant has placed reliance

upon the judgments of the Hon'ble Supreme Court in the matters of Walter

Bau AG vs. Municipal Corporation of Greater Mumbai and Another [(2015) 3

SCC 800]; Perkins Eastman Architects DPC and Another vs. HSCC (India) Ltd.

[2019 SCC OnLine SC 1517] and Dakshin Shelters Private Limited vs. Geeta S.

Johari [(2012) 5 SCC 152]. Counsel for the respondent seeks time to examine

these judgments and respond to them.

List on 14th March, 2022.

(PRAKASH SHRIVASTAVA, C.J.)

sm/akg