Apcotex Industries Ltd vs Unisol Corporation
2022 Latest Caselaw 725 Cal/2

ODC-1
                                    EC/55/2019
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)



                            APCOTEX INDUSTRIES LTD
                                      VS
                              UNISOL CORPORATION

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st March, 2022.

Appearance:-

Mr. Shuvasish Sengupta, Adv.

Mr. S. Choudhury, Adv.

Ms. S. Bhattacharya, Adv.

The Court: None appears on behalf of the judgment-debtors nor is any

accommodation prayed for on their behalf.

This matter has appeared at the instance of the decree-holder. The decree-

holder prays for fixing a date for hearing.

Let this matter appear on 16 March 2022.

In the meantime, the decree-holder is directed to serve a Notice on the

judgment-debtors as well as the Advocate appearing on behalf of the judgment-

debtors and file an Affidavit of Assets on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh