Avijit Ghosh vs The State Of West Bengal & Ors
2022 Latest Caselaw 1708 Cal

31.03.2022
 Sl. No. 01
Sayandeep
 ct. No.05
                              W. P. A. 18920 of 2018
                                        With
                                 IA NO: CAN/2/2021

                                  Avijit Ghosh
                                       -vs-
                         The State of West Bengal & Ors.

                    Mr. Arabinda Chatterjee
                    Ms. Kakali Dutta
                    Mr. Arkadipta Sengupta
                    Mr. Subhajit Das
                                                 ...... for the petitioner
                    Mr. Bhaskar Nandi
                                           ..... for the respondent no. 5

Mr. B. K. Samanta ..... for the respondent no. 6 Mr. Amal Kr. Sen Mr. Lal Mohan Basu Ms. Ashima Das (Sil) ..... for the State

Learned counsel appearing for the petitioner is

requested to inform learned counsel appearing for the

State that the matter shall be kept tomorrow, i.e., 1st

April, 2022 under the heading "For Judgment".

(Moushumi Bhattacharya, J.)