Gopal Das Choudhary And Others vs Union Of India And Others
2022 Latest Caselaw 1676 Cal

    02
30.03.2022
   TN



                             WPA No.5095 of 2022

                         Gopal Das Choudhary and others
                                      Vs.
                            Union of India and others


             Mr.   Kishore Dutta,
             Mr.   Kumar Gupta,
             Mr.   Rajesh Gupta,
             Mr.   Debjjit Mukherjee,
             Mr.   Meghajit Mukherjee
                                                 .... for the petitioners


             Mr. Ashok Kr. Chakraborty,
             Ms. Mary Datta
                                              .... for the respondents

Heard the learned Senior Advocates appearing

for the parties on the question of maintainability.

Judgment is reserved in the matter on such

question.

The matter shall next be enlisted on April 12,

2022 for passing orders on the above issue and

consequential orders.

The interim order granted earlier is extended till

April 20, 2022 or until further orders, whichever is

earlier.

(Sabyasachi Bhattacharyya, J.)