Citation : 2022 Latest Caselaw 1651 Cal
Judgement Date : 29 March, 2022
29.03. 2022 item No.8 n.b.
ct. no. 34 CRR 2840 of 2019
Shyamal Das @ Sanu Vs.
The State of West Bengal & Anr.
Mr. Kallol Mondal, Ms. Saswati Ghosh Sinha, Mr. Krishan Ray, Mr. Souvik Das, Mr. Anamitra Banerjee .....for the Petitioner Mr. Ranabir Roy Chowdhury, Mr. Sandip Chakraborty .....for the State
Hearing is concluded.
Judgment is reserved.
( Tirthankar Ghosh, J.)
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