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Kundu vs Archana Mukherjee & Anr
2022 Latest Caselaw 1524 Cal

Citation : 2022 Latest Caselaw 1524 Cal
Judgement Date : 25 March, 2022

Calcutta High Court (Appellete Side)
Kundu vs Archana Mukherjee & Anr on 25 March, 2022
S/L No.36
25.03.2022

CO 305 of 2019 Ct-29 (Kc & AD) Tapas Ranjan Kundu Chowdhury alias Tapas Ranjan Kundu vs.

Archana Mukherjee & Anr.

Ms. Sabita Mukherjee Roy Chowdhury Ms. Rajasree Paul Mr. Sanket Das ...for the petitioner.

None appears for the opposite parties.

Hearing concluded.

Judgment is reserved.

(Bibhas Ranjan De, J.)

 
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