Represented By L.A. Collector vs M/S. Punalur Paper Mills Ltd
2022 Latest Caselaw 1522 Cal

25.03.2022
  SL No.3
 Court No.8
    (gc)


                              FAT 473 of 2019
                                   With
                               CAN 5 of 2021
                                   With
                               CAN 7 of 2021

                         The State of West Bengal
                       Represented by L.A. Collector
                                    Vs.
                       M/s. Punalur Paper Mills Ltd.

                           (Via Video Conference)

                                      Mr. Jishnu Saha, Sr. Adv.,
                                      Mr. Sakya Sen,
                                      Mr. S.R. Kakrania,
                                      Mr. T. Kakrania,
                                                  ...for the Respondent.

Mr. Souradipta Banerjee, Ms. Fatima Hassan, ..for the Intervenor.

We have heard the learned Counsel for the parties in

relation to the interim applications.

Related matters were heard on 4th March, 2022

(FMAT 612 of 2021 and other matters), where the issues of

entitlement to the compensation amount were to be

decided and the appeals preferred by the parties in

relation to proceedings by the parties before the City Civil

Court are pending before us. The appeals were heard and

kept reserved for judgment. While disposing of those

appeals, we shall take note of these two applications and

appropriate orders may be passed.

Accordingly, the applications being CAN 5 of 2021 and

CAN 7 of 2021 are made C.A.V.

(Ajoy Kumar Mukherjee, J.) (Soumen Sen, J.)