Prabir Das & Anr vs Kinu Ram Mondal
2022 Latest Caselaw 1478 Cal

Citation : 2022 Latest Caselaw 1478 Cal
Judgement Date : 24 March, 2022

Calcutta High Court (Appellete Side)

Prabir Das & Anr vs Kinu Ram Mondal on 24 March, 2022

24.03.2022
Item No.10
Court No.32
Avijit Mitra
                        FA No. 180 of 2010


                     Prabir Das & anr.
                           - versus -
                     Kinu Ram Mondal


               Mr. Rahul Karmakar,
               Mr. Nitai Chandra Saha,
               Mr. Debabrata Roy
                                For the Appellants
               Mr. Debjyoti Basu,
               Mr. Anuran Samanta
                                For the Respondent

The learned advocates appearing for the

respective parties have concluded their arguments.

Judgment reserved.

(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)

Download the LatestLaws.com Mobile App