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Amanatus Siddika vs Unknown
2022 Latest Caselaw 1474 Cal

Citation : 2022 Latest Caselaw 1474 Cal
Judgement Date : 24 March, 2022

Calcutta High Court (Appellete Side)
Amanatus Siddika vs Unknown on 24 March, 2022

Court No.

CRR 2326 of 2021 Item 63 tbsr In the matter of:- Amanatus Siddika 24.03.

2022 Mr. Arindam Jana Mr. Samim Ahmed Mr. Souvik Maji .....for the petitioner

Mr. Minoti Gomes Md. Hafiz Ali .....for the O.P.2

Mr. Sudip Ghosh Mr. Bitasok Banerjee .....for the State

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J.)

 
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