Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Masud Choudhury vs The State Of West Bengal & Ors
2022 Latest Caselaw 1444 Cal

Citation : 2022 Latest Caselaw 1444 Cal
Judgement Date : 23 March, 2022

Calcutta High Court (Appellete Side)

Masud Choudhury vs The State Of West Bengal & Ors on 23 March, 2022

     04.
23.03.2022

.

Ct. No. 11.

F.B.

WPA 11964 of 2016

Masud Choudhury

-Vs.-

The State of West Bengal & Ors.

Mr. Jakir Hossain ..... For the Petitioner.

The instant writ application was disposed of on

24.02.2022 and the judgment was uploaded. But at the

time of uploading the judgment the date of judgment

was mentioned as 24.02.2024 instead of 24.02.2022.

Henceforth the date of judgment of WPA 11964

of 2016 in the uploaded copy may be treated as

24.02.2022 instead of 24.02.2024.

All parties to act in terms of the copy of the

order downloaded from the official website of this Court.

(Krishna Rao, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs