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Narsiram Dularam Kularia vs Deputy Commissioner
2022 Latest Caselaw 1410 Cal

Citation : 2022 Latest Caselaw 1410 Cal
Judgement Date : 22 March, 2022

Calcutta High Court (Appellete Side)
Narsiram Dularam Kularia vs Deputy Commissioner on 22 March, 2022
                                             1




08   22.03.2022                          WPTT 5 of 2020
RP   Ct. No. 16
AN

                                Narsiram Dularam Kularia
                                            vs.
                    Deputy Commissioner, Central Audit Unit - II, Salt Lake
                                          & ors.


                  Mr. Vinay Shraff
                  Mr. Himangshu Kr. Ray
                  Ms. Priya Sarah Paul
                                                          ... for the petitioner

                  Mr. A. Roy, learned Government Pleader
                  Md. T. M. Siddiqui
                  Mr. N. Chatterjee
                                                     ... for the State
                                                       respondent

In terms of the directions issued in order dated

15.03.2022 written notes of arguments filed by respective

parties are taken on record.

Heard the learned counsel for the parties at length.

Hearing is concluded and judgment stands

reserved.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)

 
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