Sri Sujoy Guchait vs Unknown
2022 Latest Caselaw 1356 Cal

     4
21.3.2022
    sb
ct. no. 35

                                  CRA 44 of 2010
                                        With
                   CRAN 1 of 2010(Old CRAN 218 of 2010) (not found)


             In the matter of : Sri Sujoy Guchait
                                                               ..... Appellant


                Mr. Arun Bandopadhyay         ...for the Appellant



                   This appeal is listed today for hearing.

                   Mr. Arun Bandopadhyay, learned advocate appears for the

             appellant. His Vakalatnama bearing no. is A2-114.

                   This appeal has been preferred under Section 378 (4) of

             the Code of Criminal Procedure with special leave to appeal in

             respect of the judgment and order of acquittal passed in CR

             Case no. 224 of 1997 under Section 138 of the Negotiable

             Instruments Act.

                   None appears for the State and respondent no. 2.

The appellant is directed to serve a fresh notice upon the

respondents under registered post informing them that the

matter has been fixed for hearing on 19th April, 2022.

Affidavit of service be filed on the next date.

(Ananda Kumar Mukherjee, J.)