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Avijit Ghosh vs The State Of West Bengal And Others
2022 Latest Caselaw 1289 Cal

Citation : 2022 Latest Caselaw 1289 Cal
Judgement Date : 16 March, 2022

Calcutta High Court (Appellete Side)
Avijit Ghosh vs The State Of West Bengal And Others on 16 March, 2022
16th March, 2022
  (D/L No.33)
    (SKB)

                                          W.P.A. 18920 of 2018
                                                   With
                                          IA No.: CAN 2 of 2021

                                               Avijit Ghosh
                                                  Versus
                                    The State of West Bengal and others


                               Mr. Arabinda Chatterjee,
                               Ms. Kakali Dutt,
                               Mr. A. Sengupta
                                                     ... for the petitioner.

                               Mr. Amal Kumar Sen,
                               Ms. Ashima Das (Sil)
                                                           ... for the State.

                               Mr. Bhaskar Nandi
                                                    ... for respondent no.5.

Learned counsel appearing for the parties have

indicated their short points.

List this matter on 4th April, 2022 under the

heading "For Judgment".

Interim order is extended till 22nd April, 2022.

(Moushumi Bhattacharya, J.)

 
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