25 2022 Raj Kumar Dey vs The State Bank Of India & Ors
2022 Latest Caselaw 1287 Cal

Citation : 2022 Latest Caselaw 1287 Cal
Judgement Date : 16 March, 2022

Calcutta High Court (Appellete Side)

25 2022 Raj Kumar Dey vs The State Bank Of India & Ors on 16 March, 2022

Ct.
No.   16.03                  W.P.A. 20332 of 2017
25    2022                           Raj Kumar Dey
                                           Vs.
 1                           The State Bank of India & Ors.
akb                             ( Via Video Conference )

              Mr. Srijib Chakraborty
              Mr. Pankaj Agarwal
              Mr. Jibantaraj Dan Roy
              Ms. Paromita Maity             ...For the Petitioner

              Mr. Subrata Kumar Dutt
              Ms. Riya Banerjee              ...For the Respondent No. 1

Mr. Mihir Kumar Kundu ...For the respondent No. 2

Heard learned Advocates appearing for the respective parties.

Hearing concluded and judgment is reserved.

( Hiranmay Bhattacharyya, J.)

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