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Smt. Ashoka Dubey & Ors vs Sri Arjun Dey & Ors
2022 Latest Caselaw 1281 Cal

Citation : 2022 Latest Caselaw 1281 Cal
Judgement Date : 16 March, 2022

Calcutta High Court (Appellete Side)
Smt. Ashoka Dubey & Ors vs Sri Arjun Dey & Ors on 16 March, 2022
7    16.3.2022
Sc    Ct. no.8
                                   SAT 402 OF 2019
                                          with
                                I.A. No. CAN 1 OF 2019
                             (Old No. CAN 10983 OF 2019)
                                          with
                                I.A. No. CAN 2 OF 2019
                             (Old No. CAN 10985 OF 2019)

                                        --------------

Smt. Ashoka Dubey & Ors.

Vs.

Sri Arjun Dey & Ors.

Mr. Saptangshu Basu Mr. Pratip Kumar Chatterjee.

...For the Appellants/ Defendants 1(ka), 1 (kha) & 2 -3 (gha) Mr. Joy Chakraborty Mr. Sandipan Dinda.

....For the Respondents/ Plaintiffs

Hearing is concluded and judgment is reserved.

(Ajoy Kumar Mukherjee, J.) (Soumen Sen, J.)

 
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