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Raju Mandal vs Unknown
2022 Latest Caselaw 1279 Cal

Citation : 2022 Latest Caselaw 1279 Cal
Judgement Date : 16 March, 2022

Calcutta High Court (Appellete Side)
Raju Mandal vs Unknown on 16 March, 2022

16.03.2022 Serial no.44 Aloke

CRM (NDPS) 213 of 2022

In re : An Application for bail under Section 439 of the Code of Criminal Procedure.

-And-

In the matter of : Raju Mandal

Mr. Joy Chakraborty, Advocate ... ...Petitioner Mr. Ranadeb Sengupta, Advocate ... ... For the State

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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