Citation : 2022 Latest Caselaw 1234 Cal
Judgement Date : 15 March, 2022
Court No. C.R.M.S.P.L 148 of 2017
Item 17 sk 1A. No. CRAN/1/2017(Old No. CRAN/5289/2017) 15.03.
In the matter of: Central Bureau of Investigation.
Mr. Amajit De ...for the CBI.
The instant application for special leave to appeal is filed
against the judgment and order of acquittal passed by the learned
Judge, Special Court at Siliguri in the District of Darjeeling.
Therefore, the instant appeal is to be taken up by the Circuit
Bench at Jalpaiguri.
Office is directed to send the case record to the Circuit Bench
at Jalpaiguri forthwith.
(Bibek Chaudhuri, J.)
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