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Rajesh K.V. @ Rajesh Kaleerakath ... vs The State Of West Bengal And Others
2022 Latest Caselaw 1232 Cal

Citation : 2022 Latest Caselaw 1232 Cal
Judgement Date : 15 March, 2022

Calcutta High Court (Appellete Side)
Rajesh K.V. @ Rajesh Kaleerakath ... vs The State Of West Bengal And Others on 15 March, 2022

15th March, 2022 (D/L No.12) (SKB)

W.P.A. 1668 of 2022

Rajesh K.V. @ Rajesh Kaleerakath Venugopal Versus The State of West Bengal and others

Mr. Puspal Chakraborty, Ms. Prisanka Ganguly ... for the petitioner.

Mr. Mr. Anuj Kumar Mishra ... for the University.

Learned counsel appearing for the petitioner has

placed four judgments in support of the case made out

by the petitioner.

Since the arguing counsel appearing for the

University is not present in court today, list this matter

on 28th March, 2022, as prayed for.

(Moushumi Bhattacharya, J.)

 
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