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Radha Nath Nandy vs M/S. Calcutta Electric Supply ...
2022 Latest Caselaw 1228 Cal

Citation : 2022 Latest Caselaw 1228 Cal
Judgement Date : 15 March, 2022

Calcutta High Court (Appellete Side)
Radha Nath Nandy vs M/S. Calcutta Electric Supply ... on 15 March, 2022
    13
15.03.2022
   TN



                            WPA No.4260 of 2022

                    M/s MRK represented by proprietor
                           Radha Nath Nandy
                                    Vs.
                   M/s. Calcutta Electric Supply Corporation
                           Limited and others


             Mr. Radha Nath Nandy
                                             .... petitioner in person

             Mr. Subrata Santra,
             Mr. Debanjan Mukherji
                                            .... for the CESC Limited

             Mr. M.L. Podder
                                       .... for the private respondent

Affidavit-of-service filed in court today be kept

on record.

The petitioner, appearing in person with the

leave of the court, seeks to cite certain judgments.

Accordingly, let the matter stand adjourned till

March 29, 2022 keeping in view the convenience of

the petitioner as submitted, when the matter shall

next be enlisted under the same heading.

(Sabyasachi Bhattacharyya, J.)

 
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