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The Board Of Trustees For Port Of ... vs Dollar Industries Limited And Ors
2022 Latest Caselaw 1172 Cal/2

Citation : 2022 Latest Caselaw 1172 Cal/2
Judgement Date : 31 March, 2022

Calcutta High Court
The Board Of Trustees For Port Of ... vs Dollar Industries Limited And Ors on 31 March, 2022
                                   1


OD-1-22

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction

                            IA No.GA/1/2021
                                   In
                             APOT/173/2021

              THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                               VERSUS
                  DOLLAR INDUSTRIES LIMITED AND ORS.

                                  AND

                            IA No.GA/1/2021
                                   In
                             APOT/174/2021

              THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                                VERSUS
              VIJAISHREE TEXTILES PRIVATE LIMITED AND ORS.

                                  AND

                            IA No.GA/1/2021
                                   In
                             APOT/175/2021

              THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                               VERSUS
                       TURTLE LIMITED AND ORS.

                                  AND

                            IA No.GA/1/2021
                                   In
                             APOT/176/2021

              THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                               VERSUS
          EXPRESS INDUSTRIAL COMPLEX PRIVATE LIMITED AND ORS.

                                  AND

                            IA No.GA/1/2021
                                   In
                             APOT/177/2021

              THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                               VERSUS
                         DESIGN GRID AND ORS.

                                  AND
                      2



              IA No.GA/1/2021
                     In
               APOT/178/2021

THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                 VERSUS
      PRAMOD KUMAR JHAWAR AND ORS.

                    AND

              IA No.GA/1/2021
                     In
               APOT/180/2021

THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                  VERSUS
M/S. BALKRISHNA SALES CORPORATION AND ORS.

                    AND

              IA No.GA/1/2021
                     In
               APOT/181/2021

THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                 VERSUS
      SANJAY KUMAR BAJORIA AND ORS.

                    AND

              IA No.GA/1/2021
                     In
               APOT/182/2021

THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                  VERSUS
M/S. IRIS CLOTHINGS PRIVATE LIMITED AND ORS.

                    AND

              IA No.GA/1/2021
                     In
               APOT/183/2021

THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                 VERSUS
  STYLISH PRECAST PRODUCTS LLP AND ORS.

                    AND

              IA No.GA/1/2021
                     In
               APOT/185/2021
                       3


 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                   VERSUS
      PRISM KNIT FAB (P) LIMITED AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/186/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                  VERSUS
         HIMANSHU JHAWAR AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/187/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                  VERSUS
M/S GOLDMAN TRADING PRIVATE LIMITED AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/188/2021

THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
                   VERSUS
      GULSHAN ARTS AND PRINTERS AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/189/2021

  THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                   VERSUS
RAJSHREE MECHANICAL UDYOG (P) LIMITED AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/190/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                  VERSUS
       RATNA TEXTILE AGENCY AND ORS.

                     AND
                       4



               IA No.GA/1/2021
                      In
                APOT/191/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                   VERSUS
   JDS TRADE LINKS PRIVATE LIMITED AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/192/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                   VERSUS
SHREE KRISHNA HOSIERY PRIVATE LIMITED AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/193/2021

THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                   VERSUS
M/S. MITTAL KNITWEAR PRIVATE LIMITED AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/194/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                  VERSUS
      M/S. MANISHA CREATIONS AND ORS.

                     AND

               IA No.GA/1/2021
                      In
                APOT/195/2021

 THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                   VERSUS
 SPACE INTERNATIONAL PRIVATE LIMITED AND ORS.

                     AND

               IA No.GA/1/2021

                      In
                APOT/196/2021
                                         5



               THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
                                VERSUS
               HP COTTON CASUALS PRIVATE LIMITED AND ORS.




     BEFORE:
     The Hon'ble JUSTICE ARIJIT BANERJEE
                      And
     The Hon'ble JUSTICE KAUSIK CHANDA
     Date : March 31, 2022.
                                                                            Appearance:
                                                            Mr. Kishore Datta, Sr. Adv.
                                                             Mr. Subhankar Nag, Adv.
                                                              Mr. Snehashis Sen, Adv.
                                                               Mr. Aditya Sarkar, Adv.
                                                                     ..for the appellant

                                                  Mr. Kalyan Bandopadhyay, Sr. Adv.
                                                      Mr. Nilanjan Bhattacharjee, Adv.
                                                                 Mr. Arpan Guha, Adv.
                                                                   .for the respondents

The Court: Hearing is concluded for all practical purposes.

List the matter under the heading 'To Be Mentioned' on April 8,

2022 only for the purpose of parties handing over copies of other

judgments that they may wish to rely upon.

(ARIJIT BANERJEE, J.)

(KAUSIK CHANDA, J.)

pa

 
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