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Tofayel Pir vs State Of West Bengal & Ors
2022 Latest Caselaw 1156 Cal

Citation : 2022 Latest Caselaw 1156 Cal
Judgement Date : 11 March, 2022

Calcutta High Court (Appellete Side)
Tofayel Pir vs State Of West Bengal & Ors on 11 March, 2022

11.03.2022

RP

WPA 16594 of 2015 r

Tofayel Pir Vs.

State of West Bengal & Ors.

Mr. Subhasish Pachhal .... For the Petitioner Ms. Sipra Majumdar Ms. Prativa Ghatak .... For State

Heard the learned advocates for the parties.

List the matter on 15th March, 2022 to enable

the learned advocate for the State to place some

judgments in support of her submission.

(Hiranmay Bhattacharyya, J.)

 
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