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G.S. Fertilisers Pvt Ltd vs Akj Minerals Ltd
2022 Latest Caselaw 1150 Cal/2

Citation : 2022 Latest Caselaw 1150 Cal/2
Judgement Date : 30 March, 2022

Calcutta High Court
G.S. Fertilisers Pvt Ltd vs Akj Minerals Ltd on 30 March, 2022
OD-24
                                  ORDER SHEET

                                IA NO. GA/6/2022
                                        In
                                   CS/116/2017

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                            G.S. FERTILISERS PVT LTD
                                        Vs
                               AKJ MINERALS LTD


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date : 30th March, 2022


                                                                        Appearance:
                                                           Mr. Avinash Kankani, Adv.
                                                             Mr. Manish Shukla, Adv.

                                                       Mr. Shuvasish Sengupta, Adv.
                                                            Mr. Anurag Bagaria, Adv.
                                                                  Susrea Mitra, Adv.



        The Court: GA/6/2022 is an application for judgment in a summary suit

under Order XXXVII of the Code of Civil Procedure, 1908. The Master's

Summons has been taken out as per Form-4A and Appendix-B of the Code of

Civil Procedure, 1908.

        Counsel on behalf of the respondent defendant seeks leave to file affidavit

in this matter.

Accordingly, let affidavit-in-opposition be filed within three weeks from

date; reply thereto, if any, within one week thereafter.

Liberty is granted to the parties to mention for inclusion in the list.

All points are kept open.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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