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Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors
2022 Latest Caselaw 1147 Cal/2

Citation : 2022 Latest Caselaw 1147 Cal/2
Judgement Date : 30 March, 2022

Calcutta High Court
Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors on 30 March, 2022
OD-36
                                  ORDER SHEET

                                    EC/96/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                         SHIVANI PROPERTIES PVT LTD.
                                     VS
                        RAMA SHANKAR PANDEY AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 30th March, 2022

Appearance:

Mrs. Arunima Lala, Adv. Mr. Sarosij Dasgupta, Adv. Mr. Suman Majumder, Adv.

The Court: Petitioner is directed to serve a copy of the execution

application upon the judgment-debtors.

The matter is adjourned for a period of one week.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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