Citation : 2022 Latest Caselaw 1137 Cal
Judgement Date : 10 March, 2022
C.R.R. 1513 of 2021 10.03.2022
In the matter of: Mr. Alok Kumar Das S/L-106 ... petitioner Ct-41 (AD)
Mr. Krishna Das Poddar ... for the petitioner.
Mr. Krishnendu Bhattacharya Mr. Avishek guha ... for the opposite party.
Affidavit of service filed in Court on behalf of the petitioner
be taken on record.
Heard the arguments.
Judgment is reserved.
(Bibhas Ranjan De, J.)
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