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CRM/7021/2021
2022 Latest Caselaw 1107 Cal

Citation : 2022 Latest Caselaw 1107 Cal
Judgement Date : 9 March, 2022

Calcutta High Court (Appellete Side)
CRM/7021/2021 on 9 March, 2022
                                     CRM No.7021 of 2021
                                     Via video conference
09.03.22

(S.R.) In re: An application for bail under Section 439 of the Code of Criminal Sl.166 Procedure;

 Ct.32                                       And
           In re: Akhtar Parwez                              ... petitioner.

                 Mr.   Amit Desai, Ld. Sr. Adv.

Mr. Sekhar Basu, Ld. Sr. adv.

Mr. Sudipta Maitra, Ld. Sr. Adv. Mr. Rajdeep Mazumder Mr. Kallal Mondal Mr. Mayukh Mukherjee ... for the petitioner.

Mr. Saswata Gopal Mukherjee, Ld. PP Mr. Neguive Ahmed, Ld. APP Ms. Trina Mitra ... for the State.

The learned advocates appearing for the respective parties have

concluded their arguments.

Let the case diary, as produced, be kept on record.

Judgment reserved.

(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)

 
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