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Dr. Atanu Sasmal vs The Union Of India & Ors
2022 Latest Caselaw 3873 Cal

Citation : 2022 Latest Caselaw 3873 Cal
Judgement Date : 30 June, 2022

Calcutta High Court (Appellete Side)
Dr. Atanu Sasmal vs The Union Of India & Ors on 30 June, 2022

2 30-06-2022

AKG WPA 10133 of 2019 Ct. 21 With I.A. No. CAN 1 of 2020 Dr. Atanu Sasmal Vs.

The Union of India & Ors.

Ms. Suparna Shyam ...For the Petitioner Mr. Soumya Majumder, Mr. Victor Chatterjee ...For Visva-Bharati Mr. Anil Kr. Gupta ...For the U.G.C.

Written notes of arguments filed by the respective

parties be kept with the records.

Hearing is concluded and judgment is reserved.

(Kausik Chanda, J.)

 
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