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M/S. Celebrity Biopharma Ltd. & ... vs Unknown
2022 Latest Caselaw 3868 Cal

Citation : 2022 Latest Caselaw 3868 Cal
Judgement Date : 30 June, 2022

Calcutta High Court (Appellete Side)
M/S. Celebrity Biopharma Ltd. & ... vs Unknown on 30 June, 2022

30.06.2022

Srimanta

IA No.:CRAN/1/2021 in CRR/553/2021

In the matter of : M/s. Celebrity Biopharma Ltd. & Ors.

...petitioner.

Mr. Anirban Dutta, Adv., Mr. Sumit Biswas, Adv., Mr. Sarangam Chakraborty, Adv., Mr. Shashwat Nayak, Adv., Ms. Rajashree Bhowmick, Adv.

...for the petitioners. Mr. Rajdeep Mazumder, Adv., Mr. Pritam Roy, Adv.

...for the Union of India.

Argument is heard and the judgment is reserved.

( Bibek Chaudhuri, J. )

 
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