Manas Kumar Sarkar vs Sandip Dasgupta & Ors
2022 Latest Caselaw 3766 Cal

29.06.2022 sayandeep

CPAN 52 of 2021 in WPA 10409 of 2019

Manas Kumar Sarkar

-Versus-

Sandip Dasgupta & Ors.

Mr. Pratick Dhar Mr. Ritwik Pattanayak ..... for the petitioner

Mr. Suman Banerjee

Md. Sarwar Jahan Sk. Nayeemul Haque

Ms. Chaitali Bhattacharya Mr. Kartick Ch. Kapas

Two letters of 28.06.2022 handed up by learned

counsel appearing for the petitioner and for the added

contemnor Nos. 4 & 5 indicate that the recast panel has

been approved for the post of Assistant Headmaster in

the concerned School and that the petitioner has been

placed in the first position in the panel. The letter also

states that one Amit Chakraborty, who has secured the

first position, has taken a transfer to another School on

17.10.2021. Since both these letters confirmed the

appointment of the petitioner as held in the Judgment

passed by this Court on 4th November, 2019, nothing

further remains in the contempt proceedings. The

alleged contemnor No. 1 being the Headmaster of the

concerned School is directed to issue the letter of

appointment to the petitioner within two weeks from

date.

List this matter on 15th July, 2022.

(Moushumi Bhattacharya, J.)