Athaluri Veeranjaneya Prasad @ ... vs State Of West Bengal & Ors
2022 Latest Caselaw 3573 Cal

24.6.2022 S.D.

35.

C.R.R. 1615 of 2020

Athaluri Veeranjaneya Prasad @ Anjaneya Prasad Vs.

State of West Bengal & Ors.

Mr. Abhijit Basu Mr. Sankha Subhra Roy Mr. Arghya Kamal Das ...For the petitioner. Mr. Sabyasachi Banerjee Mr. Pratim Priya Dasgupta Mr. Aasish Choudhury Mrs. M. Palana Ms. Puja Tripathi ..For the O.P. No. 3.

Ms. Faria Hossain Mr. Anand Keshari ...For the State.

Party/parties is/are represented in the order of their name/names as

appearing in the Cause Title.

The matter is listed today for hearing.

Heard learned advocates for the petitioners, opposite party no.3

and for the State.

Copy of the Case Diary along with report of Questioned Document

Examination Bureau, Kolkata have been submitted.

Heard argument in full.

Judgment stands reserved.

(Ananda Kumar Mukherjee, J.)