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Lipi Sarkar vs West Bengal Industrial ...
2022 Latest Caselaw 3446 Cal

Citation : 2022 Latest Caselaw 3446 Cal
Judgement Date : 15 June, 2022

Calcutta High Court (Appellete Side)
Lipi Sarkar vs West Bengal Industrial ... on 15 June, 2022
15.06.2022
 Court No.32
  rpan/28


                                 MAT 499 of 2019
                                           +
                    IA No.: CAN 1 of 2019 (Old No.: CAN 5665 of 2019)
                                       Lipi Sarkar
                                        - Versus -
                      West Bengal Industrial Infrastructure
                       Development Corporation & Others


                       Mr. Pratik Dhar,
                       Mr. Pappu Adhikari
                                    ... for the Appellant.
                       Mr. Prabal Mukherjee,
                       Mr. Amit Kumar Nag,
                       Mr. Abhishek Nag
                                   ... for the Respondents.

The learned advocates appearing for the

appellant and the respondents have concluded their

arguments. Judgment reserved.

(Raja Basu Chowdhury, J.) (Tapabrata Chakraborty, J.)

 
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