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Satyen Sharat vs State Of West Bengal And Others
2022 Latest Caselaw 3187 Cal

Citation : 2022 Latest Caselaw 3187 Cal
Judgement Date : 13 June, 2022

Calcutta High Court (Appellete Side)
Satyen Sharat vs State Of West Bengal And Others on 13 June, 2022
    94
13.06.2022

TN

WPA No.9980 of 2022

Satyen Sharat Vs.

State of West Bengal and others

Mr. Biswapriya Samanta .... for the petitioner

Mr. Pantu Deb Roy, Mr. Pannalal Bandopadhyay .... for the State

Substantially heard both sides.

The matter shall be enlisted under the heading

'For Orders' tomorrow (14.06.2022) to enable learned

counsel for the petitioner to cite additional judgment

in support of his propositions.

(Sabyasachi Bhattacharyya, J.)

 
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