Citation : 2022 Latest Caselaw 3138 Cal
Judgement Date : 9 June, 2022
23 09.06.2022
TN
WPA No.16016 of 2019
Sri Prasanta Sen and another Vs.
Ombudsman, West Bengal and others
Mr. Anirudha Sarkar, Mr. Goutam Dey, Ms. Sweta Bhatta .... for the petitioners
Mr. Srijan Nayak, Mrs. Rituparna Maitra .... for the WBSEDCL
Hearing concluded.
The matter is reserved for judgment.
(Sabyasachi Bhattacharyya, J.)
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